Smt. Leena Katiyar vs State Of U.P. & 6 Others
2016 Latest Caselaw 5527 ALL

Citation : 2016 Latest Caselaw 5527 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Smt. Leena Katiyar vs State Of U.P. & 6 Others on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 245 of 2016
 

 
Applicant :- Smt. Leena Katiyar
 
Opposite Party :- State Of U.P. & 6 Others
 
Counsel for Applicant :- Akanksha Yadav
 
Counsel for Opposite Party :- G.A.,Jag Narayan
 

 
Hon'ble Pratyush Kumar,J.

Supplementary affidavit filed today on behalf of applicant is taken on record.

Office had not complied with the Court's order dated 24.8.2016.

Office is directed to obtain the report as directed in the said order before that date positively.

List on 15.9.2016.

In the meantime the opposite parties may, if so advised, file counter affidavit.

Order Date :- 29.8.2016

G.S

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