Meena Devi vs State Of U.P.
2016 Latest Caselaw 5523 ALL

Citation : 2016 Latest Caselaw 5523 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Meena Devi vs State Of U.P. on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3137 of 2016
 

 
Appellant :- Meena Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Baranwal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit/written objection.

List on 22.9.2016.

Order Date :- 29.8.2016

G.S

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