Ramapati & Another vs State Of U.P.
2016 Latest Caselaw 5521 ALL

Citation : 2016 Latest Caselaw 5521 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Ramapati & Another vs State Of U.P. on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3604 of 2016
 

 
Appellant :- Ramapati & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satyendra Narayan Singh,Bindeshwari Prasad Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed today on behalf of State is taken on record.

Put up on 6.9.2016, in the additional cause list.

Order Date :- 29.8.2016

G.S

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