Nand Lal Sehgal vs C.B.I. Thru. S.P. Eou Iv New Delhi
2016 Latest Caselaw 5518 ALL

Citation : 2016 Latest Caselaw 5518 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Nand Lal Sehgal vs C.B.I. Thru. S.P. Eou Iv New Delhi on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5764 of 2013
 

 
Appellant :- Nand Lal Sehgal
 
Respondent :- C.B.I. Thru. S.P. Eou Iv New Delhi
 
Counsel for Appellant :- Y.K. Sinha,Akshat Sinha
 
Counsel for Respondent :- N.K. Jafri,N.I. Jafri
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up tomorrow.

Order Date :- 29.8.2016

G.S

Download the LatestLaws.com Mobile App