Jokhu Lal And Another vs State Of U.P.
2016 Latest Caselaw 5511 ALL

Citation : 2016 Latest Caselaw 5511 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Jokhu Lal And Another vs State Of U.P. on 26 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4823 of 1997
 

 
Applicant :- Jokhu Lal And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- H.M. Srivastava,V.B. Rao
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out. No-one has appeared in the revised list on behalf of the applicants to press the application for restoration to recall the order dated 11.8.1997.

The case is pending since 1997 and cannot be kept pending for years together by mere filing the restoration application way back in the year 1997.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three days through Fax.

The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 26.8.2016

Download the LatestLaws.com Mobile App