Arshad @ Mister And Others vs State Of U.P.
2016 Latest Caselaw 5510 ALL

Citation : 2016 Latest Caselaw 5510 ALL
Judgement Date : 26 August, 2016

Allahabad High Court

Arshad @ Mister And Others vs State Of U.P. on 26 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 257 of 2005
 

 
Appellant :- Arshad @ Mister And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.A. Azmi,Ashwini Kumar Awasthi,J.A. Ansari,J.J. Munir,J.S. Sengar,K.P.S. Yadav,Kailash Prakash Pathak,Manish Tiwary,P.K. Giri,S.K. Dubey,S.K. Sharma,S.P.Yadav
 
Counsel for Respondent :- Govt. Advocate,Manish Trivedi,S.P.Singh
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Heard Sri A.K. Awasthi, learned counsel for the appellant, Sri A.N. Mulla, Sri Sagir Ahmad, learned A.G.A. assisted by Sri Shaukat Hasan Abdi, Smt. Manju Thakur and Sri Irfan Chaudhary, brief holder for the State.

Connect and put up/list along with criminal appeal no. 164 of 2005, criminal revision no. 399 of 2005 on 31.08.2016 and government appeal no. 2238 of 2005 on 31.8.2016.

Order Date :- 26.8.2016

Faridul