Smt. Indu Dalmia vs State Of U.P. & Another
2016 Latest Caselaw 5495 ALL

Citation : 2016 Latest Caselaw 5495 ALL
Judgement Date : 24 August, 2016

Allahabad High Court

Smt. Indu Dalmia vs State Of U.P. & Another on 24 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 3526 of 2010
 

 
Revisionist :- Smt. Indu Dalmia
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- V. Singh,Anoop Trivedi,G.S.Chaturvedi,Kshetresh Chandra Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Amit Daga,S.P.S.Parmar
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the opposite party no.2 is not inclined to file any objection to the application moved on behalf of the revisionist on 17.2.2014.

Let the matter be listed peremptorily in the next cause list.

If any Interim order is operative it shall continue till the next date of listing.

Order Date :- 24.8.2016

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