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Dharmveer Gupta vs State Of U.P.
2016 Latest Caselaw 5486 ALL

Citation : 2016 Latest Caselaw 5486 ALL
Judgement Date : 24 August, 2016

Allahabad High Court
Dharmveer Gupta vs State Of U.P. on 24 August, 2016
Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3403 of 2011
 

 
Appellant :- Dharmveer Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamlesh Singh,Brij Raj Singh,C.J. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Office is directed to get the paper book prepared within a month.

Order Date :- 24.8.2016

Faridul

 

 

 
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