Citation : 2016 Latest Caselaw 5483 ALL
Judgement Date : 24 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16191 of 2016 Applicant :- Gendan Lal Opposite Party :- C.B.I., A.C.B., Ghaziabad Counsel for Applicant :- Chandra Prakash Singh Counsel for Opposite Party :- Gyan Prakash,Amit Mishra Hon'ble Naheed Ara Moonis,J.
This is a third bail application moved on behalf of the applicant Gendan Lal. The first bail application was rejected by this Court vide order 29.10.2014. Second bail application was moved on behalf of the applicant which was released by this Court and thereafter the same was rejected by another Bench of this Court on 10.2.2016 at the request of learned counsel for the applicant that he does not want to press the second bail application.
In view of above, let the matter be placed before Hon'ble The Chief Justice for obtaining nomination to be placed before appropriate Bench.
Order Date :- 24.8.2016
RU
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