Lokesh Kumar (Minor) vs State Of U.P. & Another
2016 Latest Caselaw 5461 ALL

Citation : 2016 Latest Caselaw 5461 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Lokesh Kumar (Minor) vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 786 of 2008
 

 
Revisionist :- Lokesh Kumar (Minor)
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Hemendra Pratap Singh,Abhishek Mayank,Ashish Chaudhary,H.P.Mishra,Rajesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,M.K.Singh,Vishal Agarwal
 

 
Hon'ble Naheed Ara Moonis,J.

This is the listing application filed by the revisionist.

Case called out in the revised list. No one has appeared on behalf of the revisionist to press the listing application.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 23.8.2016

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