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Pratipal Singh vs State Of U.P. & Others
2016 Latest Caselaw 5460 ALL

Citation : 2016 Latest Caselaw 5460 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Pratipal Singh vs State Of U.P. & Others on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 2764 of 2008
 

 
Revisionist :- Pratipal Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Rajendra Prasad Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the revisionist prays for and is granted four weeks time to file rejoinder affidavit.

Let the matter be listed after four weeks showing the name of Shri Satya Narayan Gupta as learned counsel for the respondent.   

Order Date :- 23.8.2016

RU

 

 

 
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