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Kadam Singh vs State Of U.P. & Another
2016 Latest Caselaw 5451 ALL

Citation : 2016 Latest Caselaw 5451 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Kadam Singh vs State Of U.P. & Another on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 4395 of 2006
 

 
Revisionist :- Kadam Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- S.P. Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the revisionist to press this revision.

Office report indicates that notice of opposite party no.2 has duly been served but no one is appearing on behalf of the opposite party no.2.

Let the matter be listed in the next cause list.

Order Date :- 23.8.2016

RU

 

 

 
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