Kripal Singh vs State Of U.P. & Another
2016 Latest Caselaw 5449 ALL

Citation : 2016 Latest Caselaw 5449 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Kripal Singh vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 2763 of 2008
 

 
Revisionist :- Kripal Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- G.K. Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Sri Ram Rawat
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of revisionist. Learned A.G.A. is present.

Let the matter be listed in the next cause list alongwith connected revision.

Order Date :- 23.8.2016

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