Roshan Lal vs State Of U.P. & Another
2016 Latest Caselaw 5446 ALL

Citation : 2016 Latest Caselaw 5446 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Roshan Lal vs State Of U.P. & Another on 23 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 911 of 2010
 

 
Revisionist :- Roshan Lal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajesh Sharma,Manoj Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of learned counsel for the revisionist

Order Date :- 23.8.2016

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