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Ashok Kumar vs State Of U.P. & Another
2016 Latest Caselaw 5445 ALL

Citation : 2016 Latest Caselaw 5445 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Ashok Kumar vs State Of U.P. & Another on 23 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6895 of 2000
 

 
Applicant :- Ashok Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Surendra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the ground of illness slip of Shri Surendra Tiwari, learned counsel for the applicant.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 23.8.2016

RU

 

 

 
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