Kallu @ Kalu @ Kuldeep vs State Of U.P.
2016 Latest Caselaw 5444 ALL

Citation : 2016 Latest Caselaw 5444 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Kallu @ Kalu @ Kuldeep vs State Of U.P. on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 501 of 2016
 

 
Appellant :- Kallu @ Kalu @ Kuldeep
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Deepak Rana
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

Learned A.G.A.prays for and is granted 3 weeks' time to file counter affidvit against the application for condonation of delay. Rejoinder affidavit, if any, be filed within two weeks thereafter.

List immediately after expiry of aforesaid period.

Order Date :- 23.8.2016

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