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Dharmveer Singh And Another vs State Of U.P.
2016 Latest Caselaw 5441 ALL

Citation : 2016 Latest Caselaw 5441 ALL
Judgement Date : 23 August, 2016

Allahabad High Court
Dharmveer Singh And Another vs State Of U.P. on 23 August, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 2913 of 2010
 

 
Appellant :- Dharmveer Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.P. Verma
 
Counsel for Respondent :- Govt. Advocate,L.K.Shukla
 

 
Hon'ble Raghvendra Kumar,J.

Learned counsel for the appellants has filed supplementary affidavit and a prayer has been made for stay the operation of the impugned order.

Counter affidavit, if any, be filed within four weeks from today.

List  immediately after expiry of aforesaid period.

Order Date :- 23.8.2016

Su

 

 

 
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