Baday @ Mustaq vs State Of U.P.
2016 Latest Caselaw 5439 ALL

Citation : 2016 Latest Caselaw 5439 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Baday @ Mustaq vs State Of U.P. on 23 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 1678 of 2006
 

 
Appellant :- Baday @ Mustaq
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.I. Jafri,D.S.Mishra,Dharmendra Dhar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Heard Sri D.S. Mishra, Advocate assisted by Sri Chandrakesh Mishra, learned counsel for the appellant, Sri A.N. Mulla and Kumari Meena, learned A.G.A. for the State.

Argument concluded.

Judgement reserved.

Order Date :- 23.8.2016

Faridul

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