Binod @ Vinod vs State Of U.P.
2016 Latest Caselaw 5438 ALL

Citation : 2016 Latest Caselaw 5438 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Binod @ Vinod vs State Of U.P. on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 5309 of 2015
 

 
Appellant :- Binod @ Vinod
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nipun Singh
 
Counsel for Respondent :- G.A.,Manish Mishra
 

 
Hon'ble Raghvendra Kumar,J.

Heard learned counsel for the appellant , learned counsel for the informant-complainant and learned A.G.A.for the State of U.P.

It has been pointed out by learned counsel for the appellant and learned counsel for informant-complainant that the first bail application of the appellant has already been disposed of by Hon.Pratyush Kumar, J.

This is the second bail application moved by the appellant.

List before the appropriate Bench on 12.9.2016.

Order Date :- 23.8.2016

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