Monu vs State Of U.P.
2016 Latest Caselaw 5429 ALL

Citation : 2016 Latest Caselaw 5429 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Monu vs State Of U.P. on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 2982 of 2016
 

 
Appellant :- Monu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Swati Agrawal,Phoolbadan Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

Counter affidavit filed by learned A.G.A.is taken record.

List on 12.9.2016.

Order Date :- 23.8.2016

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