Dimpu Alias Madan And 5 Others vs State Of U.P. And Another
2016 Latest Caselaw 5426 ALL

Citation : 2016 Latest Caselaw 5426 ALL
Judgement Date : 23 August, 2016

Allahabad High Court

Dimpu Alias Madan And 5 Others vs State Of U.P. And Another on 23 August, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL REVISION No. - 2434 of 2016
 

 
Revisionist :- Dimpu Alias Madan And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ram Babu Sharma,Ardhendu Shekhar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

Heard Sri Ram Babu Sharma, learned counsel for the applicant and learned A.G.A.for the State of U.P.

Order reserved.

Order Date :- 23.8.2016

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