Mohd. Anwar vs State Of U.P.
2016 Latest Caselaw 5412 ALL

Citation : 2016 Latest Caselaw 5412 ALL
Judgement Date : 22 August, 2016

Allahabad High Court

Mohd. Anwar vs State Of U.P. on 22 August, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 4679 of 2007
 

 
Appellant :- Mohd. Anwar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravi Sinha,Atul Kumar Tiwari,D.P.S. Chauhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

Heard Sri D.P.S. Chauhan, learned counsel for the appellant, Sri J.K. Upadhyay, Kumari Meena, Sri Hasan Shaukat Abidi, learned A.G.A. assisted by Smt. Manju Thakur, brief holder for the State.

Judgement reserved.

Learned counsel for the parties, if they so desire, may submit written submissions and law reports in support of their arguments within a week.

Order Date :- 22.8.2016

Faridul

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