Baikunthi Devi And Another vs Union Of India And 2 Others
2016 Latest Caselaw 5389 ALL

Citation : 2016 Latest Caselaw 5389 ALL
Judgement Date : 22 August, 2016

Allahabad High Court

Baikunthi Devi And Another vs Union Of India And 2 Others on 22 August, 2016

Bench: Tarun Agarwala, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 37125 of 2016
 

 
Petitioner :- Baikunthi Devi And Another
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Pradeep Kumar,Praveen Kumar
 
Counsel for Respondent :- Sudhir Bharti
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

Writ petition is allowed.

For orders, see order of date passed in Civil Misc. Writ Petition No.4035 of 2016, Asha Ram and others Vs. Union of India & others.

Order Date :- 22.8.2016

MAA/-

(Vipin Sinha,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App