Umesh Yadav vs State Of U.P.
2016 Latest Caselaw 5350 ALL

Citation : 2016 Latest Caselaw 5350 ALL
Judgement Date : 20 August, 2016

Allahabad High Court

Umesh Yadav vs State Of U.P. on 20 August, 2016

Bench: Bala Krishna Narayana, Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 4752 of 2012
 

 
Appellant :- Umesh Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.S.P. Singh,Brajesh Kumar Singh,Jitendra Singh Lodhi,Vidya Prakash Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Alok Kumar Mukherjee,J.

This is the forrth bail application of the appellant, Umesh Yadav in this criminal appeal. The third bail application of the appellant was rejected by a coordinate Bench of this Court comprising of Hon. Arvind Kumar Tripathi and Hon. Karuna Nand Bajpayee, JJ. vide order dated 11.12.2015 passed in criminal misc. application no. 232026 of 2014.

In view of the above, let this bail application of the appellant be listed before the appropriate Court in the next cause list.

Order Date :- 20.8.2016

Faridul

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