Ram Shidhare And Others vs The Collector/Distt D.D.C. & ...
2016 Latest Caselaw 5336 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 27763 of 2009
 
Petitioner :- Ram Shidhare And Others
 
Respondent :- The Collector/Distt D.D.C. & Others
 
Counsel for Petitioner :- B.S. Pandey
 
Counsel for Respondent :- C.S.C.,Tripathi B.G. Bhai
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Substitution Application No.279731 of 2012

 Heard.

This substitution application has been filed for substituting the heirs of Jhinku, respondent no.5. In the application as well as affidavit, it has been mentioned that Madan Lal, respondent no.4 and Lal Chand, respondent no.6 are heirs of Jhinku.

The substitution application is allowed.

Against the name of Jhinku, respondent no.5, a note be made as "deceased. His heirs are already on record as respondent nos. 4 and 6."

Order Date :- 19.8.2016

AU

Case :- WRIT - B No. - 27763 of 2009

Petitioner :- Ram Shidhare And Others

Respondent :- The Collector/Distt D.D.C. & Others

Counsel for Petitioner :- B.S. Pandey

Counsel for Respondent :- C.S.C.,Tripathi B.G. Bhai

Hon'ble Ram Surat Ram (Maurya),J.

List in the next cause list.

Order Date :- 19.8.2016

AU