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Chhote Lal & Another vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 5335 ALL

Citation : 2016 Latest Caselaw 5335 ALL
Judgement Date : 19 August, 2016

Allahabad High Court
Chhote Lal & Another vs Dy. Director Of Consolidation, ... on 19 August, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 69526 of 2010
 

 
Petitioner :- Chhote Lal & Another
 
Respondent :- Dy. Director Of Consolidation, Kaushambi & Others
 
Counsel for Petitioner :- Rajendra Kumar Tandon,Devraj Singh
 
Counsel for Respondent :- C.S.C.,Anupam Kulshrestha,Chandra Bhushan Kushwaha
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Anupam Kulshrestha, counsel for the respondent.

List in the next cause list.

Order Date :- 19.8.2016

AU

 

 

 
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