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Kunwar Pal And Another vs Board Of Revenue And Another
2016 Latest Caselaw 5334 ALL

Citation : 2016 Latest Caselaw 5334 ALL
Judgement Date : 19 August, 2016

Allahabad High Court
Kunwar Pal And Another vs Board Of Revenue And Another on 19 August, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 20580 of 2013
 

 
Petitioner :- Kunwar Pal And Another
 
Respondent :- Board Of Revenue And Another
 
Counsel for Petitioner :- D.N. Singh,Mohammad Khalid
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Substitution Application No.273641 of 2015.

Heard.

On the death of Kunwar Pal, petitioner no.1 on 21.05.2015, this substitution application has been filed for substituting his heirs. No counter affidavit has been filed.

The substitution application is allowed.

Necessary substitution be incorporated in the array of parties within a week

Order Date :- 19.8.2016

AU

Case :- WRIT - B No. - 20580 of 2013

Petitioner :- Kunwar Pal And Another

Respondent :- Board Of Revenue And Another

Counsel for Petitioner :- D.N. Singh,Mohammad Khalid

Counsel for Respondent :- C.S.C.

Hon'ble Ram Surat Ram (Maurya),J.

List after a week.

Order Date :- 19.8.2016

AU

 

 

 
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