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Lal Chand And 2 Ors. vs D.D.C. And 2 Ors.
2016 Latest Caselaw 5333 ALL

Citation : 2016 Latest Caselaw 5333 ALL
Judgement Date : 19 August, 2016

Allahabad High Court
Lal Chand And 2 Ors. vs D.D.C. And 2 Ors. on 19 August, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 12551 of 2014
 

 
Petitioner :- Lal Chand And 2 Ors.
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- K.C. Kishan Srivastava
 
Counsel for Respondent :- C.S.C.,M.N. Singh,Manoj Kuma Ryadav,R N Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, two weeks and no more time is granted to file rejoinder affidavit.

List this case in the week commencing 05.09.2016.

The interim order shall continue till the next date of listing.

Order Date :- 19.8.2016

AU

 

 

 
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