Suresh Chandra And 5 Ors vs State Of U.P. And Another
2016 Latest Caselaw 5329 ALL

Citation : 2016 Latest Caselaw 5329 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Suresh Chandra And 5 Ors vs State Of U.P. And Another on 19 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Criminal Misc. Time Extension Application No.262768 of 2015
 
                       In
 

 
Case :- APPLICATION U/S 482 No. - 51588 of 2014
 

 
Applicant :- Suresh Chandra And 5 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Chandra Uttam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This time extension application has been moved by the applicants with a prayer to extend time for appearing before the court below in compliance of the order dated 22.1.2015.

No plausible reason has been mentioned in the affidavit filed in support of the time extension application explaining the delay and as such it is misconceived and is accordingly dismissed.

Order Date :- 19.8.2016

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