Pankaj Pandey vs Chief Judicial Magistrate ...
2016 Latest Caselaw 5315 ALL

Citation : 2016 Latest Caselaw 5315 ALL
Judgement Date : 19 August, 2016

Allahabad High Court

Pankaj Pandey vs Chief Judicial Magistrate ... on 19 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3932 of 1999
 

 
Applicant :- Pankaj Pandey
 
Opposite Party :- Chief Judicial Magistrate Fatehpur And Othrs
 
Counsel for Applicant :- M.P. Singh,N.L. Agarwal
 
Counsel for Opposite Party :- A.G.A,A.K. Shukla,A.K.Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned for the day at the request of learned counsel for the complainant as the counter affidavit is under preparation.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 19.8.2016

Download the LatestLaws.com Mobile App