Smt. Dharamwati Devi And 3 Others vs State Of U.P. And 7 Others
2016 Latest Caselaw 5279 ALL

Citation : 2016 Latest Caselaw 5279 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Smt. Dharamwati Devi And 3 Others vs State Of U.P. And 7 Others on 17 August, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 37987 of 2016
 

 
Petitioner :- Smt. Dharamwati Devi And 3 Others
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Randhir Jain,Ashish Jaiswal
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Suneet Kumar, J.

Learned counsel for the petitioners prays for and is granted ten day's time to file amendment application.

List on 30th August, 2016.

Order Date :- 17.08.2016.

Vinod.

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