Om Prakash Singh And 27 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 5276 ALL

Citation : 2016 Latest Caselaw 5276 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Om Prakash Singh And 27 Others vs State Of U.P. And 4 Others on 17 August, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 34726 of 2016
 

 
Petitioner :- Om Prakash Singh And 27 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anil Kumar Yadav,Ashok Khare
 
Counsel for Respondent :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Hon'ble Suneet Kumar, J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Put up on 30th August, 2016, as fresh.

Order Date :- 17.08.2016.

Vinod.

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