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Ram Adheen And Others vs Special Judge S.C. & S.T. (P.A.) ...
2016 Latest Caselaw 5271 ALL

Citation : 2016 Latest Caselaw 5271 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
Ram Adheen And Others vs Special Judge S.C. & S.T. (P.A.) ... on 17 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4148 of 1993
 

 
Applicant :- Ram Adheen And Others
 
Opposite Party :- Special Judge S.C. & S.T. (P.A.) Act Gorakhpur And Another
 
Counsel for Applicant :- Rajeev Chaddha
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Rajeev Chaddha appearing on behalf of  learned counsel for the applicants has submitted that he has no instructions and as such this petition may be dismissed.

Instant petition has been filed with a prayer to quash the Complaint Case No.3 of 1993, under sections 147, 148, 323 I.P.C. and section 3(1)(X) of S.C./S.T. (P.A.) Act pending in the Court of  Special Judge, Gorakhpur.

This application pertains to the year 1993. It cannot be allowed to swing years together at the dint of an interim order which was granted by another Bench of this Court on 22.3.1993.  It appears that the applicants have lost their interest in pursuing the matter. There is no justifiable ground to keep the application pending for indefinite period. The application is accordingly dismissed.

Office is directed to communicate this order to the court below within two weeks through Fax.

The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 17.8.2016

RU

 

 

 
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