Rajesh Prasad Misra vs Union Of India And Another
2016 Latest Caselaw 5266 ALL

Citation : 2016 Latest Caselaw 5266 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Rajesh Prasad Misra vs Union Of India And Another on 17 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5023 of 1998
 

 
Applicant :- Rajesh Prasad Misra
 
Opposite Party :- Union Of India And Another
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- S.N.Srivastava,A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the applicant to press the petition.

The petition pertains to the year of 1998 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 17.8.2016

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