Nawab Ali Khan & Others vs State Of U.P.& Others
2016 Latest Caselaw 5265 ALL

Citation : 2016 Latest Caselaw 5265 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Nawab Ali Khan & Others vs State Of U.P.& Others on 17 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2402 of 1999
 

 
Applicant :- Nawab Ali Khan & Others
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Applicant :- Rameshwar Prasad Agarwal
 
Counsel for Opposite Party :- Govt.Advocate,N.I. Jafri
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of opposite party no.2 despite the case has been listed peremptorily. On earlier occasion no one has appeared on behalf of opposite party no.2.

Learned counsel for the applicants is directed to serve a notice to opposite party no.2 that the case shall not be adjourned on the next date of listing.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 17.8.2016

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