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State Of U.P. vs Ram Briksh
2016 Latest Caselaw 5261 ALL

Citation : 2016 Latest Caselaw 5261 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
State Of U.P. vs Ram Briksh on 17 August, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 1058 of 2003
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Briksh
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Put up on 20.08.2016.

Order Date :- 17.8.2016

NLY

 

 

 
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