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Vishal Agarwal vs State Of U.P. And Another
2016 Latest Caselaw 5259 ALL

Citation : 2016 Latest Caselaw 5259 ALL
Judgement Date : 17 August, 2016

Allahabad High Court
Vishal Agarwal vs State Of U.P. And Another on 17 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 24322 of 2016
 

 
Applicant :- Vishal Agarwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dharmendra Singhal,Dinesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Memo of appearance has been filed by Shri Anil Srivastava and Shri Namit Srivastava, which is taken on record.

At the request of learned counsel for the complainant, put up on 22.8.2016 as unlisted before appropriate Bench.

Order Date :- 17.8.2016

RU

 

 

 
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