Suresh @ Suresh Chand Sharma ... vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 5256 ALL

Citation : 2016 Latest Caselaw 5256 ALL
Judgement Date : 17 August, 2016

Allahabad High Court

Suresh @ Suresh Chand Sharma ... vs State Of U.P. And 2 Ors. on 17 August, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 179 of 2016
 

 
Appellant :- Suresh @ Suresh Chand Sharma (Died) And 6 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Appellant :- Yogesh Agarwal
 

 
Hon'ble Surya Prakash Kesarwani,J.

This appeal has filed beyond limitation by 22 years and 65 days.

Stamp Reporter has reported that appeal has been filed with deficiency of court fees of Rs.25,300/-, which has not been made good by the appellants.

As prayed by learned counsel for the appellants, list in the next cause list.

Order Date :- 17.8.2016

NLY

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