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Om Prakash Singh Yadav And Others vs State Of U.P. And Others
2016 Latest Caselaw 5239 ALL

Citation : 2016 Latest Caselaw 5239 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Om Prakash Singh Yadav And Others vs State Of U.P. And Others on 16 August, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22272 of 2012
 

 
Petitioner :- Om Prakash Singh Yadav And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Alok Kumar Yadav,K.N. Yadav,Kashi Nath Singh Yadav
 
Counsel for Respondent :- C.S.C.,A.Khare,Akhilanand Mishra,Akhilesh Mishra,C.P. Mishra,Indra Raj Singh,Rakesh Pandey,S.R. Singh,Seemant Singh,Siddharth Khare
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

It is stated that the Selection Board has not filed its counter affidavit.

In the interest of justice, four weeks and no more time is granted to the Selection Board and the State Government to file counter affidavit.

List after expiry of the said period.

Order Date :- 16.8.2016

AU

 

 

 
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