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Siya Ram & Another vs State Of U.P.
2016 Latest Caselaw 5227 ALL

Citation : 2016 Latest Caselaw 5227 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Siya Ram & Another vs State Of U.P. on 16 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3484 of 1999
 

 
Applicant :- Siya Ram & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.N. Sharma,A.K. Sharma
 
Counsel for Opposite Party :- A.G.A.,K.M.Garg
 

 
Hon'ble Naheed Ara Moonis,J.

Ordersheet indicates that counter affidavit on behalf of respondent no.2 alongwith stay vacation application was filed on 15.2.2000 but the same is not on record. 

Office is directed to trace out the same and place it on record. In the meantime fresh notice be issued to respondent no.2 to engage another counsel. The learned A.G.A. shall also file counter affidavit.

Let the matter be listed after service of notice in the week commencing 5.9.2016 before the appropriate Bench.

Order Date :- 16.8.2016

RU

 

 

 
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