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Shiv Shankar Tiwari & Others vs State Of U.P. & Another
2016 Latest Caselaw 5224 ALL

Citation : 2016 Latest Caselaw 5224 ALL
Judgement Date : 16 August, 2016

Allahabad High Court
Shiv Shankar Tiwari & Others vs State Of U.P. & Another on 16 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2110 of 1999
 

 
Applicant :- Shiv Shankar Tiwari & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kamal Krishna
 
Counsel for Opposite Party :- Govt. Advocate,D.V.Jaiswal
 

 
Hon'ble Naheed Ara Moonis,J.

There is an illness slip of Shri D.V. Jaiswal, learned counsel for the opposite party no.2.

On earlier occasion the case was adjourned on the request of learned counsel for the applicants.

The petition pertains to the year of 1999 and it cannot be kept pending for years together.

Let the case be listed  peremptorily in the next cause list. 

Order Date :- 16.8.2016

RU

 

 

 
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