Avnish Kumar Patel vs Union Of India & Another
2016 Latest Caselaw 5221 ALL

Citation : 2016 Latest Caselaw 5221 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Avnish Kumar Patel vs Union Of India & Another on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 877 of 2012
 

 
Petitioner :- Avnish Kumar Patel
 
Respondent :- Union Of India & Another
 
Counsel for Petitioner :- Ramji Singh Patel,Ashish Kumar Singh,Vijay Kumar Rai
 
Counsel for Respondent :- A.S.G.I.,B.D.Pandey,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned.

Order Date :- 16.8.2016

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