Citation : 2016 Latest Caselaw 5214 ALL
Judgement Date : 16 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 7395 of 2000 Petitioner :- Smt. Pramila Devi And Another Respondent :- D.I.O.S./Varanasi And Others Counsel for Petitioner :- Ashok Khare Counsel for Respondent :- C.S.C.,M.M. Sahai Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by the learned counsel for the petitioner, the matter is adjourned.
List in the next cause list.
Order Date :- 16.8.2016
AU
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