Arvind B. Dayal vs State Of U.P. And 4 Others
2016 Latest Caselaw 5210 ALL

Citation : 2016 Latest Caselaw 5210 ALL
Judgement Date : 16 August, 2016

Allahabad High Court

Arvind B. Dayal vs State Of U.P. And 4 Others on 16 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15632 of 2016
 

 
Petitioner :- Arvind B. Dayal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Nitinjay Pandey,Madhvendra Mishra
 
Counsel for Respondent :- C.S.C.,Arun K. Singh Deshwal,Mohit Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List after expiry of the said period.

The interim order is extended till the next date of listing.

Order Date :- 16.8.2016

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