Abhishek Chaudhary vs State Of U.P. And Others
2016 Latest Caselaw 5206 ALL

Citation : 2016 Latest Caselaw 5206 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Abhishek Chaudhary vs State Of U.P. And Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22896 of 2012
 

 
Petitioner :- Abhishek Chaudhary
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Surendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,A.S.G.I.2012/3462,Ram Dular
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

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