Sumer Singh vs The State Of U.P. And Others
2016 Latest Caselaw 5189 ALL

Citation : 2016 Latest Caselaw 5189 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Sumer Singh vs The State Of U.P. And Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 62081 of 2011
 

 
Petitioner :- Sumer Singh
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- S.K.Singh Vashisht
 
Counsel for Respondent :- C.S.C.,Anil Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

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