Shri Prem Chand vs Union Of India And Others
2016 Latest Caselaw 5188 ALL

Citation : 2016 Latest Caselaw 5188 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Shri Prem Chand vs Union Of India And Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 54895 of 2012
 

 
Petitioner :- Shri Prem Chand
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- N.P.Singh
 
Counsel for Respondent :- A.S.G.I.,Mansoor Ahmad,Vipin Sinha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List again.

Order Date :- 12.8.2016

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