Jagdish Kumar vs State Of U.P. & Others
2016 Latest Caselaw 5187 ALL

Citation : 2016 Latest Caselaw 5187 ALL
Judgement Date : 12 August, 2016

Allahabad High Court

Jagdish Kumar vs State Of U.P. & Others on 12 August, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37510 of 2012
 

 
Petitioner :- Jagdish Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Awadh Narain Rai,Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, matter is adjourned.

List again.

Order Date :- 12.8.2016

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