Anurag Singh vs Smt. Prachi
2016 Latest Caselaw 5182 ALL

Citation : 2016 Latest Caselaw 5182 ALL
Judgement Date : 11 August, 2016

Allahabad High Court

Anurag Singh vs Smt. Prachi on 11 August, 2016

Bench: Krishna Murari, Prashant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 263 of 2016
 

 
Appellant :- Anurag Singh
 
Respondent :- Smt. Prachi
 
Counsel for Appellant :- Mridul Kumar
 

 
Hon'ble Krishna Murari,J.

Hon'ble Prashant Kumar,J.

Learned counsel for the appellant states that mediation proceeding between the parties are going on under order passed by this Court in the proceeding under Section 125 Cr.P.C.

Put up as fresh on 23.8.2016.

Order Date :- 11.8.2016

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