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M/S Aditya Birla Chemicals India ... vs Shayam Krishna And 5 Others
2016 Latest Caselaw 5175 ALL

Citation : 2016 Latest Caselaw 5175 ALL
Judgement Date : 11 August, 2016

Allahabad High Court
M/S Aditya Birla Chemicals India ... vs Shayam Krishna And 5 Others on 11 August, 2016
Bench: Krishna Murari, Prashant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2616 of 2016
 

 
Appellant :- M/S Aditya Birla Chemicals India Ltd. Renukoot
 
Respondent :- Shayam Krishna And 5 Others
 
Counsel for Appellant :- Akshayavar Nath Pandey,Sharad Malviya
 

 
Hon'ble Krishna Murari,J.

Hon'ble Prashant Kumar,J.

Put up as fresh on 22.8.2016.

Order Date :- 11.8.2016

OP

 

 

 
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